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Smt. Shakuntala And Another vs State Of U.P. And Others
2013 Latest Caselaw 4820 ALL

Citation : 2013 Latest Caselaw 4820 ALL
Judgement Date : 1 August, 2013

Allahabad High Court
Smt. Shakuntala And Another vs State Of U.P. And Others on 1 August, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 8352 of 2006
 

 
Petitioner :- Smt. Shakuntala And Another
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Sufia Saba,R.K.Dwivedi
 
Counsel for Respondent :- C.S.C.,M.A. Khan
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

       On prayer made by Sri R.K. Dwivedi, learned counsel for the petitioners, the case is passed over for the day.

Order Date :- 1.8.2013

Priyanka

 

 

 
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