Smt.Indrasana Devi vs F.C.I.And 4 Ors.
2013 Latest Caselaw 999 ALL

Citation : 2013 Latest Caselaw 999 ALL
Judgement Date : 16 April, 2013

Allahabad High Court

Smt.Indrasana Devi vs F.C.I.And 4 Ors. on 16 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 2786 of 2008
 

 
Petitioner :- Smt.Indrasana Devi
 
Respondent :- F.C.I.And 4 Ors.
 
Petitioner Counsel :- Sidharth Dhawan
 
Respondent Counsel :- A.K.Singh
 

 
Hon'ble Pankaj Mithal,J.

Sri A.K. Singh, learned counsel appearing for the Food Corporation of India is on sanctioned leave.

In view of the above, matter can not be taken up today.

List in next week peremptorily.

Order Date :- 16.4.2013

SKS

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