Brij Bihari Tiwari (Complaint ... vs The State Of U.P
2013 Latest Caselaw 980 ALL

Citation : 2013 Latest Caselaw 980 ALL
Judgement Date : 16 April, 2013

Allahabad High Court

Brij Bihari Tiwari (Complaint ... vs The State Of U.P on 16 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 5524 of 2012
 

 
Petitioner :- Brij Bihari Tiwari (Complaint Case)
 
Respondent :- The State Of U.P
 
Petitioner Counsel :- Abdul Samad
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

On request of learned Government Advocate, list on 20.5.2013.

In the meantime, let counter affidavit be filed within two weeks. Rejoinder affidavit, if any, be filed within two weeks thereof.

Interim order to continue till the next date of listing.

Order Date :- 16.4.2013

A.Nigam

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