Siya Ram vs State Of U.P.Thr.Secy Second. ...
2013 Latest Caselaw 969 ALL

Citation : 2013 Latest Caselaw 969 ALL
Judgement Date : 16 April, 2013

Allahabad High Court

Siya Ram vs State Of U.P.Thr.Secy Second. ... on 16 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 7377 of 2006
 

 
Petitioner :- Siya Ram
 
Respondent :- State Of U.P.Thr.Secy Second. Education And 10 Ors
 
Petitioner Counsel :- B.K.Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

Learned counsel for the petitioner is permitted to supply the new correct address of respondents no. 8,9 and 11 within two weeks and to take steps to serve the aforesaid respondents within a week thereafter.

Order Date :- 16.4.2013

SKS

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