Durvesh vs State Of U.P.
2013 Latest Caselaw 957 ALL

Citation : 2013 Latest Caselaw 957 ALL
Judgement Date : 16 April, 2013

Allahabad High Court

Durvesh vs State Of U.P. on 16 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13809 of 2012
 

 
Petitioner :- Durvesh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ramnath
 
Respondent Counsel :- Govt. Advocate,Niklank Jain
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Sri Ramnath, learned counsel for the applicant is present.

List this matter on Thursday i.e. 18.4.2013. for hearing.

Order Date :- 16.4.2013

Monika

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