Titoo @ Vikash vs State Of U.P.
2013 Latest Caselaw 956 ALL

Citation : 2013 Latest Caselaw 956 ALL
Judgement Date : 16 April, 2013

Allahabad High Court

Titoo @ Vikash vs State Of U.P. on 16 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 613 of 2008
 

 
Petitioner :- Titoo @ Vikash
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ravindra Nath Rai,Ashok Kumar Rai
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the revisionist has sent mention slip today. The same be taken on record and be made part of the record.

List this matter on 29.04.2013.

As the revision pertains to years 2008 and the proceedings of the lower court are held-up on account of pendency of this revision, it is requested that learned counsel for the revisionist to positively argue the matter on the next date fixed.

Order Date :- 16.4.2013

Monika

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