Citation : 2013 Latest Caselaw 939 ALL
Judgement Date : 15 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CONTEMPT APPLICATION (CIVIL) No. - 1806 of 2013 Petitioner :- Renu Respondent :- Zuberwin Sagir, D.M Petitioner Counsel :- S.P. Giri Hon'ble Mrs. Sunita Agarwal,J.
Put up on 22.4.2013 as fresh.
Order Date :- 15.4.2013
P.P.
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!