Kalyan Dass vs Sudeep Sen Gupta And Another
2013 Latest Caselaw 935 ALL

Citation : 2013 Latest Caselaw 935 ALL
Judgement Date : 15 April, 2013

Allahabad High Court

Kalyan Dass vs Sudeep Sen Gupta And Another on 15 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1797 of 2013
 

 
Petitioner :- Kalyan Dass
 
Respondent :- Sudeep Sen Gupta And Another
 
Petitioner Counsel :- L.K. Tripathi,Pawan Kumar Mishra
 

 
Hon'ble Mrs. Sunita Agarwal,J.

As prayed by the learned counsel for the applicant, put up on 22.4.2013 as fresh to enable him to file supplementary affidavit.

Order Date :- 15.4.2013

P.P.

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