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Nanak Singh vs State Of U.P.
2013 Latest Caselaw 927 ALL

Citation : 2013 Latest Caselaw 927 ALL
Judgement Date : 15 April, 2013

Allahabad High Court
Nanak Singh vs State Of U.P. on 15 April, 2013
Bench: Jayashree Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14856 of 2012
 

 
Petitioner :- Nanak Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ayank Mishra
 
Respondent Counsel :- Govt. Advocate,V.K.Singh
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

The case is released.

List this case before another bench after obtaining nomination from Hon'ble the Chief Justice.

Order Date :- 15.4.2013

Monika

 

 

 
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