Mohd.Wasim Khan vs State Of U.P. & Others
2013 Latest Caselaw 923 ALL

Citation : 2013 Latest Caselaw 923 ALL
Judgement Date : 15 April, 2013

Allahabad High Court

Mohd.Wasim Khan vs State Of U.P. & Others on 15 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 4627 of 1996
 

 
Petitioner :- Mohd.Wasim Khan
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- M.Naseerullah
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

List again in the next cause list showing the name of Sri Salil Kumar as well as Vindhyavashni Kumar as counsel for the respondents.

Order Date :- 15.4.2013

SKS

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