Harinder Singh vs Union Of India & Another
2013 Latest Caselaw 880 ALL

Citation : 2013 Latest Caselaw 880 ALL
Judgement Date : 12 April, 2013

Allahabad High Court

Harinder Singh vs Union Of India & Another on 12 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- APPLICATION U/S 482 No. - 3897 of 1998
 

 
Petitioner :- Harinder Singh
 
Respondent :- Union Of India & Another
 
Petitioner Counsel :- Shakeel Ahmad,Krishna Kumar Srivastava
 
Respondent Counsel :- Govt. Advocate,Ashok Kumar,Shekhar Srivastava
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

List this matter in the next cause list.

Order Date :- 12.4.2013

Monika

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