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Ram Nagar Industrial Association vs U.P. Electricity Regulatory ...
2013 Latest Caselaw 874 ALL

Citation : 2013 Latest Caselaw 874 ALL
Judgement Date : 12 April, 2013

Allahabad High Court
Ram Nagar Industrial Association vs U.P. Electricity Regulatory ... on 12 April, 2013
Bench: Laxmi Kanta Mohapatra, Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 61674 of 2012
 

 
Petitioner :- Ram Nagar Industrial Association
 
Respondent :- U.P. Electricity Regulatory Commission, Lucknow And Others
 
Petitioner Counsel :- Mayank Agrawal
 
Respondent Counsel :- Mehboob Ahmad,A.N. Singh,S.C.
 

 
Hon'ble Laxmi Kanta Mohapatra,J.

Hon'ble Mrs. Sunita Agarwal,J.

Put up on 16.4.2013.

Order Date :- 12.4.2013

P.P.

 

 

 
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