Banaras Beads Limited vs Varanasi Development Authority ...
2013 Latest Caselaw 87 ALL

Citation : 2013 Latest Caselaw 87 ALL
Judgement Date : 1 April, 2013

Allahabad High Court

Banaras Beads Limited vs Varanasi Development Authority ... on 1 April, 2013

Bench: Shiva Kirti Singh, Chief Justice, Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Chief Justice's Court
 

 
Case :- WRIT - C No. - 63339 of 2012
 

 
Petitioner :- Banaras Beads Limited
 
Respondent :- Varanasi Development Authority And Others
 
Petitioner Counsel :- R.P. Agarwal,Keshari Nath Tripathi
 
Respondent Counsel :- C.S.C.,Vivek Varma
 

 
Hon'ble Shiva Kirti Singh,Chief Justice
 
Hon'ble Dilip Gupta,J.

List the matter in the next cause list. Interim order shall continue till the next date of listing.

Order Date :- 1.4.2013

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