Manoj Kumar Raj & Others vs State Of U.P. Thru' Secy. Deptt. Of ...
2013 Latest Caselaw 867 ALL

Citation : 2013 Latest Caselaw 867 ALL
Judgement Date : 12 April, 2013

Allahabad High Court

Manoj Kumar Raj & Others vs State Of U.P. Thru' Secy. Deptt. Of ... on 12 April, 2013

Bench: Arun Tandon




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 22156 of 2008
 

 
Petitioner :- Manoj Kumar Raj & Others
 
Respondent :- State Of U.P. Thru' Secy. Deptt. Of Basic Edu. & Others
 
Petitioner Counsel :- Radha Kant Ojha
 
Respondent Counsel :- C.S.C.,Ghan Shyam Maurya
 

 
Hon'ble Arun Tandon,J.

Facts giving rise to the present writ petition are more or less identical to those of Civil Misc. Writ Petition No. 25818 of 2008 decided today i.e. 12.04.2013.

This writ petition is, therefore, dismissed for the same reasons.

Interim order, if any, stands discharged.

Order Date :- 12.4.2013

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