Bhupendra Singh vs State Of U.P. & Others
2013 Latest Caselaw 862 ALL

Citation : 2013 Latest Caselaw 862 ALL
Judgement Date : 12 April, 2013

Allahabad High Court

Bhupendra Singh vs State Of U.P. & Others on 12 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 220 of 2009
 

 
Petitioner :- Bhupendra Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Gaurav Kakkar,T.K.Mishra
 
Respondent Counsel :- Govt.Adovate,Anil Kumar Singh,Awadhesh Upadhayay,Irfan U.Huda
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the revisionist is present.

Supplementary affidavit filed today by learned counsel for the revisionist is taken on record.

List this matter in the next cause list.

Order Date :- 12.4.2013

Monika

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