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Kaviraj Gautam vs New India Assurnce Co. Ltd. & ...
2013 Latest Caselaw 86 ALL

Citation : 2013 Latest Caselaw 86 ALL
Judgement Date : 1 April, 2013

Allahabad High Court
Kaviraj Gautam vs New India Assurnce Co. Ltd. & ... on 1 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 4796 of 1996
 

 
Petitioner :- Kaviraj Gautam
 
Respondent :- New India Assurnce Co. Ltd. & Others
 
Petitioner Counsel :- S.D. Srivastava
 

 
Hon'ble Pankaj Mithal,J.

Petitioner is claiming promotion on the post of Record Clerk.

The matter is pending since 1996.

I do not think that it survives.

Learned counsel for the petitioner may obtain instructions in this regard and inform the Court accordingly.

List in the next cause list.

Order Date :- 1.4.2013

SKS

 

 

 
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