Laxmi Singh And Others vs Stae Of U.P. And Others
2013 Latest Caselaw 858 ALL

Citation : 2013 Latest Caselaw 858 ALL
Judgement Date : 12 April, 2013

Allahabad High Court

Laxmi Singh And Others vs Stae Of U.P. And Others on 12 April, 2013

Bench: Arun Tandon




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 40068 of 2008
 

 
Petitioner :- Laxmi Singh And Others
 
Respondent :- Stae Of U.P. And Others
 
Petitioner Counsel :- P.P.Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Facts giving rise to the present writ petition are more or less identical to those of Civil Misc. Writ Petition No. 25818 of 2008 decided today i.e. 12.04.2013.

This writ petition is, therefore, dismissed for the same reasons.

Interim order, if any, stands discharged.

Order Date :- 12.4.2013

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