Satendra Yadav vs State Of U.P.
2013 Latest Caselaw 854 ALL

Citation : 2013 Latest Caselaw 854 ALL
Judgement Date : 12 April, 2013

Allahabad High Court

Satendra Yadav vs State Of U.P. on 12 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 56 of 2008
 

 
Petitioner :- Satendra Yadav
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Rama Shankar Shukla
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the revisionist is present.

List this matter in the next cause list.

Order Date :- 12.4.2013

Monika

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