Citation : 2013 Latest Caselaw 851 ALL
Judgement Date : 12 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- U/S 482/378/407 No. - 1652 of 2013 Petitioner :- Smt. Shairun @ Shayar Nisa And Ors. (Complaint Case) Respondent :- The State Of U.P Thru Principal Secy., Lucknow And Anr. Petitioner Counsel :- B.P Nigam Respondent Counsel :- Govt. Advocate Hon'ble Ajai Lamba,J.
Learned counsel for the petitioner is not prepared with arguments.
List after three weeks.
Order Date :- 12.4.2013
A.Nigam
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