Citation : 2013 Latest Caselaw 849 ALL
Judgement Date : 12 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- WRIT - C No. - 20825 of 2011 Petitioner :- M/S Nand Kishore Vrindavan Lal And Others Respondent :- U.P. Rajya Krishi Utpadan Mandi Parishad And Others Petitioner Counsel :- Punit Kumar Gupta Respondent Counsel :- Satish Mandhyan,A.B. Maurya,S.C. Hon'ble Laxmi Kanta Mohapatra,J.
Hon'ble Mrs. Sunita Agarwal,J.
Put up on 16.4.2013.
Order Date :- 12.4.2013
P.P.
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