Jai Prakash Gupta vs State Of U.P. Thru Secy. And Others
2013 Latest Caselaw 848 ALL

Citation : 2013 Latest Caselaw 848 ALL
Judgement Date : 12 April, 2013

Allahabad High Court

Jai Prakash Gupta vs State Of U.P. Thru Secy. And Others on 12 April, 2013

Bench: Laxmi Kanta Mohapatra, Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 9369 of 2013
 

 
Petitioner :- Jai Prakash Gupta
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Jai Prakash Gupta,(In Person),N.C.Tripathi
 
Respondent Counsel :- C.S.C.,Hemant Kumar
 

 
Hon'ble Laxmi Kanta Mohapatra,J.

Hon'ble Mrs. Sunita Agarwal,J.

Put up on 16.4.2013.

Order Date :- 12.4.2013

P.P.

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