Daya Ram & Others vs State Of U.P. Thru' Secy. Deptt. Of ...
2013 Latest Caselaw 846 ALL

Citation : 2013 Latest Caselaw 846 ALL
Judgement Date : 12 April, 2013

Allahabad High Court

Daya Ram & Others vs State Of U.P. Thru' Secy. Deptt. Of ... on 12 April, 2013

Bench: Arun Tandon




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 25649 of 2008
 

 
Petitioner :- Daya Ram & Others
 
Respondent :- State Of U.P. Thru' Secy. Deptt. Of Basic Edu. & Others
 
Petitioner Counsel :- Bashistha Narain Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Facts giving rise to the present writ petition are more or less identical to those of Civil Misc. Writ Petition No. 25818 of 2008 decided today i.e. 12.04.2013.

This writ petition is, therefore, dismissed for the same reasons.

Interim order, if any, stands discharged.

Order Date :- 12.4.2013

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