Sanjay Kumar Chaubey And Others vs State Of U.P. And Others
2013 Latest Caselaw 845 ALL

Citation : 2013 Latest Caselaw 845 ALL
Judgement Date : 12 April, 2013

Allahabad High Court

Sanjay Kumar Chaubey And Others vs State Of U.P. And Others on 12 April, 2013

Bench: Arun Tandon




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 17313 of 2008
 

 
Petitioner :- Sanjay Kumar Chaubey And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sunil Kumar Srivastava,Ashok Khare
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Facts giving rise to the present writ petition are more or less identical to those of Civil Misc. Writ Petition No. 25818 of 2008 decided today i.e. 12.04.2013.

This writ petition is, therefore, dismissed for the same reasons.

Interim order, if any, stands discharged.

Order Date :- 12.4.2013

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