Balram And Others vs State Of U.P. & Another
2013 Latest Caselaw 842 ALL

Citation : 2013 Latest Caselaw 842 ALL
Judgement Date : 12 April, 2013

Allahabad High Court

Balram And Others vs State Of U.P. & Another on 12 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 5685 of 2009
 

 
Petitioner :- Balram And Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Ajay Kumar Mishra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the revisionist to press this revision.

The revision pertains to year 2009, it appears that by efflux of time, the revision has become infructuous.

On merit also, there is no illegality or irregularity in the order passed by the learned lower court which may require any intervention by this court. The revision, therefore, appears to have no force in itself and is liable to be dismissed as such.

The revision is accordingly dismissed.

Order Date :- 12.4.2013

Monika

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