M/S Malsi Mandap Guest House vs State Of U.P. Thru' Secretary ...
2013 Latest Caselaw 836 ALL

Citation : 2013 Latest Caselaw 836 ALL
Judgement Date : 12 April, 2013

Allahabad High Court

M/S Malsi Mandap Guest House vs State Of U.P. Thru' Secretary ... on 12 April, 2013

Bench: Rajes Kumar, Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT TAX No. - 1000 of 2007
 

 
Petitioner :- M/S Malsi Mandap Guest House
 
Respondent :- State Of U.P. Thru' Secretary Nagar Vikash & Others
 
Petitioner Counsel :- Prashant Kumar Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mrs. Jayashree Tiwari,J.

Civil Misc. Correction Application.

The correction application is not supported by an affidavit. On 6.8.2010, This Court has directed the applicant to file an affidavit within two weeks. Till date no affidavit has been filed in support of the application.

The application is accordingly rejected.

Order Date :- 12.4.2013

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