Mohammad Wahab Siddiqui vs State Of U.P. Thru Secy. And Others
2013 Latest Caselaw 834 ALL

Citation : 2013 Latest Caselaw 834 ALL
Judgement Date : 12 April, 2013

Allahabad High Court

Mohammad Wahab Siddiqui vs State Of U.P. Thru Secy. And Others on 12 April, 2013

Bench: Laxmi Kanta Mohapatra, Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 5771 of 2013
 

 
Petitioner :- Mohammad Wahab Siddiqui
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Birendra Singh
 
Respondent Counsel :- C.S.C.,Brijesh Singh
 

 
Hon'ble Laxmi Kanta Mohapatra,J.

Hon'ble Mrs. Sunita Agarwal,J.

Put up on 16.4.2013.

Order Date :- 12.4.2013

P.P.

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