Pramod Kumar Mishra And Others vs State Of U.P. Thru' Its Secretary ...
2013 Latest Caselaw 833 ALL

Citation : 2013 Latest Caselaw 833 ALL
Judgement Date : 12 April, 2013

Allahabad High Court

Pramod Kumar Mishra And Others vs State Of U.P. Thru' Its Secretary ... on 12 April, 2013

Bench: Arun Tandon




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 10549 of 2008
 

 
Petitioner :- Pramod Kumar Mishra And Others
 
Respondent :- State Of U.P. Thru' Its Secretary And Others
 
Petitioner Counsel :- Anjani Kumar Mishra,Irshad Ali
 
Respondent Counsel :- C.S.C.,B.P. Singh,Ghanshyam Maurya
 

 
Hon'ble Arun Tandon,J.

Facts giving rise to the present writ petition are more or less identical to those of Civil Misc. Writ Petition No. 25818 of 2008 decided today i.e. 12.04.2013.

This writ petition is, therefore, dismissed for the same reasons.

Interim order, if any, stands discharged.

Order Date :- 12.4.2013

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