U.P. Export Corporation Limited ... vs A.D.J., Court No.13, Lucknow & 2 ...
2013 Latest Caselaw 832 ALL

Citation : 2013 Latest Caselaw 832 ALL
Judgement Date : 12 April, 2013

Allahabad High Court

U.P. Export Corporation Limited ... vs A.D.J., Court No.13, Lucknow & 2 ... on 12 April, 2013

Bench: Shabihul Hasnain




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- RENT CONTROL No. - 10 of 2008
 

 
Petitioner :- U.P. Export Corporation Limited Thru M.D.
 
Respondent :- A.D.J., Court No.13, Lucknow & 2 Ors.
 
Petitioner Counsel :- D.K. Upadhyay
 
Respondent Counsel :- C.S.C.,Anurag Srivsatava,Nishant Rastogi,Shobhit Mohan Shukla
 

 
Hon'ble Shabihul Hasnain,J.

For final orders, see order of date passed on the memo of writ petition No.74 (R/C) of 2008.

Order Date :- 12.4.2013

RKM.

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