Kishan Chand Sharma & Others vs State Of U.P. & Others
2013 Latest Caselaw 83 ALL

Citation : 2013 Latest Caselaw 83 ALL
Judgement Date : 1 April, 2013

Allahabad High Court

Kishan Chand Sharma & Others vs State Of U.P. & Others on 1 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 5532 of 1996
 

 
Petitioner :- Kishan Chand Sharma & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- L.S.P.Singh
 
Respondent Counsel :- C.S.C.,I.P.Singh,Kapil Deo
 

 
Hon'ble Pankaj Mithal,J.

List along with writ petition no. 4807 of 1996 in the next cause list.

Order Date :- 1.4.2013

SKS

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