Bal Bhadra Singh vs Bhairon Bux Singh & Another.
2013 Latest Caselaw 828 ALL

Citation : 2013 Latest Caselaw 828 ALL
Judgement Date : 12 April, 2013

Allahabad High Court

Bal Bhadra Singh vs Bhairon Bux Singh & Another. on 12 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL REVISION No. - 337 of 2001
 

 
Petitioner :- Bal Bhadra Singh
 
Respondent :- Bhairon Bux Singh & Another.
 
Petitioner Counsel :- D.C. Mukherjee
 
Respondent Counsel :- Suresh Chandra,Govt. Advocate,P.L. Misra
 

 
Hon'ble Ajai Lamba,J.

None is present for the petitioner.

Petition relates to the year 2001.

List after two weeks.

It is made clear that no further adjournment would be given.

Order Date :- 12.4.2013

A.Nigam

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