Ram Kumar Singh vs Syndicate Bank Industrial ...
2013 Latest Caselaw 82 ALL

Citation : 2013 Latest Caselaw 82 ALL
Judgement Date : 1 April, 2013

Allahabad High Court

Ram Kumar Singh vs Syndicate Bank Industrial ... on 1 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 4017 of 2000
 

 
Petitioner :- Ram Kumar Singh
 
Respondent :- Syndicate Bank Industrial Relatios Cell And 2 Ors.
 
Petitioner Counsel :- A.P.Singh,M.B.Tiwari,Manish Kumar,Shiwa Kant Tiwari
 
Respondent Counsel :- N.K.Seth,Gopal Kumar Srivastava
 

 
Hon'ble Pankaj Mithal,J.

Learned counsel for the petitioner seeks an adjournment as he was unable to mark the case on the cause list.

As prayed, list in the next cause list.

Order Date :- 1.4.2013

R.U.

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