Shiv Om And Others vs State Of U.P. Thru D.M. And Others
2013 Latest Caselaw 803 ALL

Citation : 2013 Latest Caselaw 803 ALL
Judgement Date : 11 April, 2013

Allahabad High Court

Shiv Om And Others vs State Of U.P. Thru D.M. And Others on 11 April, 2013

Bench: Laxmi Kanta Mohapatra, Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 17250 of 2013
 

 
Petitioner :- Shiv Om And Others
 
Respondent :- State Of U.P. Thru D.M. And Others
 
Petitioner Counsel :- Surendra Pal Gangwar
 
Respondent Counsel :- C.S.C.,Mohd. Ashif
 

 
Hon'ble Laxmi Kanta Mohapatra,J.

Hon'ble Mrs. Sunita Agarwal,J.

Learned counsel for the respondents no. 2 and 3 is directed to file counter affidavit within four weeks.

List thereafter.

Order Date :- 11.4.2013

Atul kr. sri.

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