Smt.Suhagwati vs State Of U.P.
2013 Latest Caselaw 80 ALL

Citation : 2013 Latest Caselaw 80 ALL
Judgement Date : 1 April, 2013

Allahabad High Court

Smt.Suhagwati vs State Of U.P. on 1 April, 2013

Bench: Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 16
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 29802 of 2012
 

 
Petitioner :- Smt.Suhagwati
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sanjay Mishra,Rahul Mishra
 
Respondent Counsel :- Govt.Advocate,Azatshatru Pandey
 

 
Hon'ble Het Singh Yadav,J.

Learned counsel for the applicant prays for and is granted one week's time to file rejoinder affidavit.

List on 11.4.2013.

Order Date :- 1.4.2013

A. Pt. Singh

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