Dharmendra Pratap Singh vs State Of U.P. & Others
2013 Latest Caselaw 799 ALL

Citation : 2013 Latest Caselaw 799 ALL
Judgement Date : 11 April, 2013

Allahabad High Court

Dharmendra Pratap Singh vs State Of U.P. & Others on 11 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 6200 of 1996
 

 
Petitioner :- Dharmendra Pratap Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Pt. S.Chandra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

Learned counsel for the petitioner seeks for an adjournment to seek instructions.

Order Date :- 11.4.2013

R.U.

Download the LatestLaws.com Mobile App