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Ram Siromani Maurya (Lodhi) vs State Of U.P. Thru Secy. And Others
2013 Latest Caselaw 796 ALL

Citation : 2013 Latest Caselaw 796 ALL
Judgement Date : 11 April, 2013

Allahabad High Court
Ram Siromani Maurya (Lodhi) vs State Of U.P. Thru Secy. And Others on 11 April, 2013
Bench: Laxmi Kanta Mohapatra, Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 17266 of 2013
 

 
Petitioner :- Ram Siromani Maurya (Lodhi)
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Dinesh Mishra,Subash Goshi
 
Respondent Counsel :- C.S.C.,Mahboob Ahmad
 

 
Hon'ble Laxmi Kanta Mohapatra,J.

Hon'ble Mrs. Sunita Agarwal,J.

Put up on 25.4.2013 as fresh.

Order Date :- 11.4.2013

P.P.

 

 

 
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