Citation : 2013 Latest Caselaw 795 ALL
Judgement Date : 11 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 3489 of 1992 Petitioner :- Ram Bilas & Others Respondent :- Divisional Engineer Deptt Of Telecommunication Sitapur & Ors Petitioner Counsel :- Janardan Prasad Respondent Counsel :- K.D. Nag Hon'ble Pankaj Mithal,J.
Passed over on the request of learned counsel for both sides.
Order Date :- 11.4.2013
R.U.
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