H.A.L. vs Presiding Officer Labour Court
2013 Latest Caselaw 793 ALL

Citation : 2013 Latest Caselaw 793 ALL
Judgement Date : 11 April, 2013

Allahabad High Court

H.A.L. vs Presiding Officer Labour Court on 11 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 3783 of 1994
 

 
Petitioner :- H.A.L.
 
Respondent :- Presiding Officer Labour Court
 
Petitioner Counsel :- A. Shukla,P.K. Sinha
 
Respondent Counsel :- Vinay Tripathi,C.S.C.,Lakshman Singh,V.D. Shukla
 

 
Hon'ble Pankaj Mithal,J.

As prayed by learned counsel for the petitioner, list in the next cause list.

Order Date :- 11.4.2013

R.U.

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