Ram Shyam Pandey vs District Inspector Of Schools ...
2013 Latest Caselaw 791 ALL

Citation : 2013 Latest Caselaw 791 ALL
Judgement Date : 11 April, 2013

Allahabad High Court

Ram Shyam Pandey vs District Inspector Of Schools ... on 11 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 1012 of 1993
 

 
Petitioner :- Ram Shyam Pandey
 
Respondent :- District Inspector Of Schools Faizabad & Others
 
Petitioner Counsel :- S.C. Sitapuri,Rakesh Kumar Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness slip of learned counsel for the respondent.

Order Date :- 11.4.2013

R.U.

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