Yaduvir Singh vs State Of U.P. And Ors.
2013 Latest Caselaw 79 ALL

Citation : 2013 Latest Caselaw 79 ALL
Judgement Date : 1 April, 2013

Allahabad High Court

Yaduvir Singh vs State Of U.P. And Ors. on 1 April, 2013

Bench: Amreshwar Pratap Sahi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 17097 of 2013
 

 
Petitioner :- Yaduvir Singh
 
Respondent :- State Of U.P. And Ors.
 
Petitioner Counsel :- Rahul Sripat
 
Respondent Counsel :- C.S.C.,R.B. Yadav
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Put up tomorrow along with Writ Petition No. 64168 of 2010 and Writ Petition No. 2499 of 2011.

Order Date :- 1.4.2013

Priyanka

Download the LatestLaws.com Mobile App