Ram Achal vs U.P.State Agro Industrial ...
2013 Latest Caselaw 789 ALL

Citation : 2013 Latest Caselaw 789 ALL
Judgement Date : 11 April, 2013

Allahabad High Court

Ram Achal vs U.P.State Agro Industrial ... on 11 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 9200 of 1993
 

 
Petitioner :- Ram Achal
 
Respondent :- U.P.State Agro Industrial Corp.Ltd.Lko. & Others
 
Petitioner Counsel :- Anil Kumar Tewari
 
Respondent Counsel :- P.N.Gupta
 

 
Hon'ble Pankaj Mithal,J.

The case is adjourned on behalf of learned counsel for the petitioner.

Order Date :- 11.4.2013

R.U.

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