Smt.Asha Kant vs State Of U.P.Thr. Secy Medical ...
2013 Latest Caselaw 788 ALL

Citation : 2013 Latest Caselaw 788 ALL
Judgement Date : 11 April, 2013

Allahabad High Court

Smt.Asha Kant vs State Of U.P.Thr. Secy Medical ... on 11 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 8208 of 2007
 

 
Petitioner :- Smt.Asha Kant
 
Respondent :- State Of U.P.Thr. Secy Medical Education And 3 Ors
 
Petitioner Counsel :- Jitendra Singh
 
Respondent Counsel :- C.S.C.,Krishna Chandra
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness slip of learned counsel for the respondent.

List in the next cause list.

Order Date :- 11.4.2013

R.U.

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