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Ram Narayan {Objection Filed} vs U.P.State Electricity Board ...
2013 Latest Caselaw 787 ALL

Citation : 2013 Latest Caselaw 787 ALL
Judgement Date : 11 April, 2013

Allahabad High Court
Ram Narayan {Objection Filed} vs U.P.State Electricity Board ... on 11 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 3292 of 2000
 

 
Petitioner :- Ram Narayan {Objection Filed}
 
Respondent :- U.P.State Electricity Board Through Its Chairman
 
Petitioner Counsel :- Bajrangi Verma,B.S. Jauhari,Manzar Ali Khan,V.K. Dwivedi
 
Respondent Counsel :- Prashant Chandra,Amit Kumar Dwivedi,Mata Prasad Yadav
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness slip of learned counsel for the respondent.

Order Date :- 11.4.2013

R.U.

 

 

 
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