Kunwar Shanker Verma vs State Of U.P. Thru Principal ...
2013 Latest Caselaw 784 ALL

Citation : 2013 Latest Caselaw 784 ALL
Judgement Date : 11 April, 2013

Allahabad High Court

Kunwar Shanker Verma vs State Of U.P. Thru Principal ... on 11 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 334 of 2005
 

 
Petitioner :- Kunwar Shanker Verma
 
Respondent :- State Of U.P. Thru Principal Secretary Cooperative Societies
 
Petitioner Counsel :- U S Sahai
 
Respondent Counsel :- C.S.C,A.R Khan,I.P. Singh,S.N Shukla
 

 
Hon'ble Pankaj Mithal,J.

On the request of learned counsel for the petitioner, list in the next cause list.

Order Date :- 11.4.2013

R.U.

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