Citation : 2013 Latest Caselaw 783 ALL
Judgement Date : 11 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- WRIT - C No. - 17640 of 2013 Petitioner :- Shahid Khan Respondent :- State Of U.P. Thru Secy. And Others Petitioner Counsel :- T.A. Khan Respondent Counsel :- C.S.C. Hon'ble Laxmi Kanta Mohapatra,J.
Hon'ble Mrs. Sunita Agarwal,J.
As prayed, put up on 18.4.2013 as fresh.
Order Date :- 11.4.2013
P.P.
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