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Vinod Kumar vs State Of U.P. & Others
2013 Latest Caselaw 782 ALL

Citation : 2013 Latest Caselaw 782 ALL
Judgement Date : 11 April, 2013

Allahabad High Court
Vinod Kumar vs State Of U.P. & Others on 11 April, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 54749 of 2012
 

 
Petitioner :- Vinod Kumar
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- R.N.Yadav
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Counter affidavit filed today, the same may be placed on record.

Learned counsel for the petitioner prays for and is granted two weeks time to file rejoinder affidavit.

List after two weeks.

Order Date :- 11.4.2013

OP

 

 

 
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