Guru Govind Saxena (Non State) vs U.P.Co-Operative Union Limited ...
2013 Latest Caselaw 781 ALL

Citation : 2013 Latest Caselaw 781 ALL
Judgement Date : 11 April, 2013

Allahabad High Court

Guru Govind Saxena (Non State) vs U.P.Co-Operative Union Limited ... on 11 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 3052 of 1992
 

 
Petitioner :- Guru Govind Saxena (Non State)
 
Respondent :- U.P.Co-Operative Union Limited Through Its Managing & Anothe
 
Petitioner Counsel :- P.K.Srivastava,A.N.Sharma,Rakesh Kumar Srivastava,Smt. Seema Srivastava
 
Respondent Counsel :- Rakesh Kumar,Satya Prakash Srivastava
 

 
Hon'ble Pankaj Mithal,J.

Learned counsel for the respondent prays for and is allowed two weeks time for filing reply to the supplementary affidavit filed on behalf of the petitioner.

List in the week commencing 6.5.2013.

Order Date :- 11.4.2013

R.U.

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