J.B. & Others vs State Of U.P. & Others
2013 Latest Caselaw 780 ALL

Citation : 2013 Latest Caselaw 780 ALL
Judgement Date : 11 April, 2013

Allahabad High Court

J.B. & Others vs State Of U.P. & Others on 11 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 4193 of 1993
 

 
Petitioner :- J.B. & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- A.Mannan,Ajay Kumar Agnihotri,Piyush Kumar Singh
 
Respondent Counsel :- C.S.C.,R.K. Singh
 

 
Hon'ble Pankaj Mithal,J.

Learned counsel for the petitioner prays for and is allowed three weeks' further time and no more for filing rejoinder affidavit.

List thereafter.

Order Date :- 11.4.2013

R.U.

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