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Jadunath Dubey vs State Bank Of India
2013 Latest Caselaw 778 ALL

Citation : 2013 Latest Caselaw 778 ALL
Judgement Date : 11 April, 2013

Allahabad High Court
Jadunath Dubey vs State Bank Of India on 11 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 4170 of 1998
 

 
Petitioner :- Jadunath Dubey
 
Respondent :- State Bank Of India
 
Petitioner Counsel :- K.N.Tiwari
 
Respondent Counsel :- N.K.Seth
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness slip of learned counsel for the petitioner.

Order Date :- 11.4.2013

R.U.

 

 

 
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