Mohammed Salim vs Regional Manager And Anors.
2013 Latest Caselaw 774 ALL

Citation : 2013 Latest Caselaw 774 ALL
Judgement Date : 11 April, 2013

Allahabad High Court

Mohammed Salim vs Regional Manager And Anors. on 11 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 6214 of 2001
 

 
Petitioner :- Mohammed Salim
 
Respondent :- Regional Manager And Anors.
 
Petitioner Counsel :- S.P.Shukla
 
Respondent Counsel :- Mahesh Chandra
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness slip of learned counsel for the petitioner.

Order Date :- 11.4.2013

R.U.

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