Executive Engineer Electricity ... vs The Presiding Officer,Labour ...
2013 Latest Caselaw 772 ALL

Citation : 2013 Latest Caselaw 772 ALL
Judgement Date : 11 April, 2013

Allahabad High Court

Executive Engineer Electricity ... vs The Presiding Officer,Labour ... on 11 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 8331 of 1993
 

 
Petitioner :- Executive Engineer Electricity Distribution Div.And Anr.
 
Respondent :- The Presiding Officer,Labour Court And Another
 
Petitioner Counsel :- N.C.Mehrotra,Amit Singh Bhadauria,O.P.Srivastava
 
Respondent Counsel :- C.S.C.,Sharad Kumar Srivastava
 

 
Hon'ble Pankaj Mithal,J.

On the request of leaned counsel for the petitioner, list in the next cause list.

Order Date :- 11.4.2013

R.U.

Download the LatestLaws.com Mobile App